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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(k)" pre- natal diagnostic test" means ultrasonography or any test or analysis of amniotic fluid, chorionic villi, blood or any tissue of a pregnant woman conducted to detect genetic or metabolic disorders or chrom somal abnormalities or congential anomalies or naemoglobinopathies or sex- linked diseases;