Karnataka High Court
Mr. Roshan vs The State Of Karnataka on 3 October, 2023
Author: Hemant Chandangoudar
Bench: Hemant Chandangoudar
-1-
NC: 2023:KHC:35612
CRL.P No. 7649 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
CRIMINAL PETITION NO. 7649 OF 2023
BETWEEN:
MR. ROSHAN,
S/O OM PRAKASH HEGDE
AGED ABOUT 35 YEARS
R/AT NO 4-150/2, UPPINANGADY
PUTTUR TALUK, DK
REP BY GPA HOLDER
MRS DEEPA ROSHAN
W/O ROSHAN
AGED ABOUT 30 YEARS
R/O NO 4-150/2, UPPINANGADY
PUTTUR TALUK, D K-574241
...PETITIONER
(BY SRI. BALAKRISHNA M R, ADVOCATE)
Digitally signed by B
K
MAHENDRAKUMAR
Location: HIGH
AND:
COURT OF
KARNATAKA
THE STATE OF KARNATAKA
BY INSPECTOR OF POLICE
KARNATAKA LOKAYUKTA
MANGALURU, D K DISTRICT-575001
...RESPONDENT
(BY SRI.B.S.PRASAD, ADVOCATE)
THIS CRL.P IS FILED U/S.482 CR.P.C BY THE ADVOCATE
FOR THE PETITIONER PRAYING TO SET ASIDE THE ORDER
DATED 08.12.2022 PASSED BY THE HON'BLE III
ADDL.DISTRICT AND SESSIONS JUDGE AT MANGALORE IN
-2-
NC: 2023:KHC:35612
CRL.P No. 7649 of 2023
SPL.CASE NO.42/2016 AND ALLOW THE APPLICATION FILED
U/S 452 OF THE CR.PC FOR DEFREEZING OF BANK ACCOUNT
OF THE PETITIONER.
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner seeks leave of the Court to convert this petition into an appeal under Section 454 of Cr.P.C. Submission is placed on record.
2. Petitioner is permitted to convert this petition into an appeal under Section 454 of Cr.P.C. and carry out necessary amendment/corrections of the petition. For statistical purpose, the petition stands disposed of.
3. Registry to list this matter before the Bench having roster.
Sd/-
JUDGE ALB List No.: 1 Sl No.: 41