Section 38Z(2)(i) in The Wild Life (Protection) Act, 1972

[Cites 0, Cited by 0] [Section 38Z(2)] [Section 38Z] [Entire Act]

(i)such powers as may be delegated to it under sub-section (1) of section 5, sub-sections (1) and (8) of section 50 and section 55 of this Act; and

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