Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(6) in The Merchant Shipping (Fire Appliances) Rules, 1969

(6)In every such ship, there shall be provided in each of the boiler rooms at least one CO2 fire extinguisher of 45 kg. capacity or a both fire extinguisher of at least 136 litres together with a hose on reel capable of reaching every part of the boiler room and of any space which contains the whole or part of the oil fuel installation.