Section 57(1)(a) in The M.P. Public Health Act, 1949

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(a)

(i)is without proper lodging or accommodation, or

(ii)is lodged in a place occupied by more than one family, or

(iii)is without medical supervision directed to the prevention of the spread of the disease, or

(iv)is in a place where his presence is a danger to the people in the neighbourhood; and

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