Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(4) in The West Bengal Council Of Higher Secondary Education Act, 1975 (4)The President shall be the Chairman of each of the Boards of Studies and the Secretary to the Council shall be the Secretary thereto.
