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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 6(2)(iv) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(iv)names of all the constituent pay channels of the bouquet to be introduced or discontinued along with maximum retail price, per month, of such bouquet: