Section 107 in Employees' State Insurance (General) Regulations, 1950
107. Certificate in respect of a person claiming permanent disablement benefit.-
Every person whose claim for any permanent disablement benefit has been admitted shall submit at six-monthly intervals, with the claim for December and June every year, a certificate in [Form 23] [ Substituted by Noti. No. N-11/13/2/2003-P&D, dated 1.10.2004, for " Form 26" (w.e.f. 1.1.2005).] attested by such authority or persons and in such manner as may be specified by the Director General.
