Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Meghalaya - Subsection Section 16(d) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (d)the findings of the concurrent Social Audit shall be separately recorded and placed before the Public Hearing; and
