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State of Goa - Section

Section 13 in The Goa State Commission for Backward Classes Rules, 1997

13.

/6/93-SWD. - In exercise of the powers conferred by sub-section (1) of section 17 of the Goa State Commission for Backward Classes Act, 1993 (Act 13 of 1993), the Government of Goa hereby makes the following rules, namely:-