Section 18(5) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977
(5)The amount standing to the credit of the Welfare Fund shall be spent for the following purposes, namely :-(i)to meet contingent expenses in connection with the collection of the Fund; and(ii)to provide for the welfare and comfort of the inmates of, including those released on licence from the Centre or institution as the case may be.
