Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Assam - Subsection Section 27(2) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (2)The Board may alter, modify or include any particular condition in the consent which is required to be implemented by the applicant.
