Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Assam - Subsection Section 2(f) in Assam Co-Operative Societies Act, 2007 (f)"bye-law" refers to the registered bye-laws of a Society for the time being in force and includes registered amendments of bye-laws of a Society;
