Bombay High Court
Prakash Gopal Shetty vs Maharashtra Housing And Area ... on 26 November, 2019
JSB
Before: M.W. Chandwani
Prothonotary & Senior Master.
Date: 26th November, 2019
CALLED OUT FOR REJECTION :
32. WPL/1499/2019 ) None present for the Petitioners.
)
34. WPL/1501/2019 ) P.C.: Petitioners and/or their Advocate to
) remove office objections on the Petition and
35. WPL/1502/2019 ) to get the same numbered and/or registered
) on or before 17.12.2019, failing Petition to
36. WPL/1505/2019 ) stand rejected under 986 of O.S. Rule for
) non-compliance of office objections.
37. WPL/1506/2019 )
)
39. WPL/1509/2019 )
)
40. WPL/1510/2019 )
)
41. WPL/1512/2019 )
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42. WPL/1513/2019 )
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44. WPL/1515/2019 )
)
45. WPL/1516/2019 )
)
46. WPL/1523/2019 )
)
47. WPL/1524/2019 )
)
48. WPL/1526/2019 )
)
49. WPL/1528/2019 )
)
51. WPL/1535/2019 )
)
52. WPL/1536/2019 )
)
53. WPL/1537/2019 )
26-11-2019Prothonotary and Senior Master ::: Uploaded on - 27/11/2019 ::: Downloaded on - 28/11/2019 00:57:55 :::