Delhi District Court
M/S Jacks Aviation Pvt Ltd vs Union Of India And Anr on 20 February, 2026
LAC 59/24 M/S JACKS AVIATION PVT LTD Vs. UNION OF INDIA AND ANR 20.02.2026 Present: Counsel for petitioner.
Counsel for R-1/UOI.
Counsel for R-2/DDA.
Final arguments heard.
Vide separate judgment passed and announced in the open court, reference petition stands answered. Parties to bear their own costs. A copy of this Award be sent to the LAC for information, necessary action and expeditious compliance for remittance of the amount.
File be consigned to record room after necessary compliance.
(Sidharth Mathur) District Judge-01(N)/Rohini Courts Delhi/ 20.02.2026 Digitally signed by SIDHARTH SIDHARTH MATHUR MATHUR Date:
2026.02.20 15:44:43 +0530