Bombay High Court
Skf Bearings India Ltd vs Dy. Commissioner Of Income Tax on 5 December, 2019
Author: Nitin Jamdar
Bench: M.S. Sanklecha, Nitin Jamdar
Uday S. Jagtap 519-04-ITXA-84=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 519 OF 2004
SKF Bearings India Ltd. .. Appellant
v/s.
The Commissioner of Income-Tax .. Respondent
Mr. Gaurav Gangal i/b Chitnis & Co. for the appellant None for the respondent CORAM : M.S. SANKLECHA & NITIN JAMDAR, J.J. DATED : 5 th DECEMBER, 2019 P.C.
1. Learned Counsel appearing in support of the appeal states that he is awaiting instructions from his clients.
2. In view of the above, the appeal is adjourned to 16 th January, 2020.
3. To be heard along with Income Tax Appeal No. 444 of 2004.
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