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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(1) in The West Bengal University of Health Sciences Act, 2002

(1)The Chancellor shall, at least once in every ten years, constitute a Commission to review the function of the University and to make recommendations in this behalf:Provided that the first review Commission shall be constituted after three years from the date of establishment of the University.