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Allahabad High Court

National Insurance Co.Ltd. Ald. vs Smt. Gayatri Devi And Others on 21 February, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1111 of 2001
 

 
Appellant :- National Insurance Co.Ltd. Ald.
 
Respondent :- Smt. Gayatri Devi And Others
 
Counsel for Appellant :- A.K.Srivastava,N.K. Srivastava
 
Counsel for Respondent :- S.K. Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

List on 11.3.2019 for final disposal.

Order Date :- 21.2.2019 Mukesh