Allahabad High Court
National Insurance Co.Ltd. Ald. vs Smt. Gayatri Devi And Others on 21 February, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 1111 of 2001 Appellant :- National Insurance Co.Ltd. Ald. Respondent :- Smt. Gayatri Devi And Others Counsel for Appellant :- A.K.Srivastava,N.K. Srivastava Counsel for Respondent :- S.K. Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 11.3.2019 for final disposal.
Order Date :- 21.2.2019 Mukesh