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[Cites 0, Cited by 437] [Section 354A] [Entire Act]

Union of India - Subsection

Section 354A(1) in The Indian Penal Code, 1860

(1)A man committing any of the following acts--
(i)physical contact and advances involving unwelcome and explicit sexual overtures; or
(ii)a demand or request for sexual favours; or
(iii)showing pornography against the will of a woman; or
(iv)making sexually coloured remarks,
shall be guilty of the offence of sexual harassment.