Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 24 in The Punjab Co-operative Land Mortgage Banks Act, 1957 24. Appointment of sale officers. - The State Government may appoint a sale officer not below the rank of a gazetted officer for the purpose of conducting sales under this Chapter.
