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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Odisha - Subsection

Section 125(2)(c) in The Orissa Town Planning and Improvement Trust Act, 1956

(c)as to the Intermediate office or offices (if any) through which correspondence between the Planning authority and the State Government or other officers shall pass;