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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(b) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(b)
(i)Reimbursement charges paid at the institution excluding dietary charges on production of receipt in support of payment of amount in the institution.
(ii)Cost of medicines purchased from outside excluding the cost of inadmissible medicines prescribed by the State Government on production of a certificate from the Superintendent or Medical Officer in charge of the Unit or Department of that institution in which the patient is treated to the effect that the medicines were prescribed for and purchased from outside by the patient and those medicines were essential for the treatment of the patient.