Section 3(17) in The Gujarat General Clauses Act, 1904
(17)"enactment" shall include [***] [The words 'a Regulation (as hereinafter defined) and' were deleted by Bombay 5 of 1948 section 2.] any Regulation of the Elombay Code, and shall also include any provision contained in any Act or in any such Regulation as aforesaid ;
