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Union of India - Section

Section 3 in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014

3. Applicability.

- These regulations shall be applicable to all matters relating to teacher education programmes for preparing norms and standards and procedures for recognition of institutions, commencement of new programmes and addition to sanctioned intake in the existing programmes including the following, namely: -
(a)recognition for commencement of new teacher education programmes which shall be offered in composite institutions;
(b)permission for introduction of new programmes in existing teacher education institutions duly recognized by the Council;
(c)permission for additional intake in the existing teacher education programmes duly recognised by the Council;
(d)permission for shifting or relocating of premises of existing teacher education institutions;
(e)permission for closure or discontinuation of recognised teacher education programmes, or institutions as the case may be:
Provided that for teacher education programmes offered through open and distance learning, the respective norms and standards for each such learning programme shall be applicable.