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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(4)(e) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(e)Education : The children's home shall provide education to all children according to the age and ability, either both inside the home or outside, as per the requirement.