Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(73)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(73)(c) in Arunachal Pradesh Municipal Act, 2007

(c)the footpath attached to any such street, public bridge or causeway,