State Consumer Disputes Redressal Commission
Tapan Kumar Ghosh vs Sri Asok Banerjee on 18 January, 2017
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL 11A, Mirza Ghalib Street, Kolkata - 700087 First Appeal No. A/811/2015 (Arisen out of Order Dated 26/06/2015 in Case No. Complaint Case No. CC/173/2014 of District Burdwan) 1. Tapan Kumar Ghosh S/o, Lt. Gouranga Chandra Ghosh, Flat No. - F/2/4, Second Floor, Phase No. - 1, Bonomala Enclave - 23/10, N.K. Roy Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. ...........Appellant(s) Versus 1. Sri Asok Banerjee S/o, Lt. Paresh Nath Banerjee, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 2. Sri Aloke Banerjee S/o, Lt. Paresh Nath Banerjee, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 3. Sri Bijoy Banerjee S/o, Lt. Paresh Nath Banerjee, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 4. Sri Madhab Banerjee S/o, Lt. Paresh Nath Banerjee, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 5. Sri Tarun Banerjee S/o, Lt. Paresh Nath Banerjee, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 6. Sri Basudev Banerjee S/o, Lt. Paresh Nath Banerjee, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 7. Smt. Debjani Bhattacharya W/o, Akshoy Bhattacharya, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 8. Smt Dabahuti Chakraborty W/o, Sri Aurobinda Chakraborty, 100, N.S. Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan - 713 301. 9. Sri Anjan Mukherjee S/o, Lt. Sushil Kumar Mukherjee, Satish Mukherjee Road, P.O & Dist - Hooghly, Pin - 712 201. 10. Smt Kumkum Banerjee W/o, Sri Ashok Banerjee, Sahapur Road, Panchanan Tala, Behala, Kolkata - Pin - 700 034. 11. Smt Santi Chatterjee D/o, Lt. Sukhamoy Chatterjee, 75/1, Burnpur Road, P.O - Asansol, Dist - Burdwan, Pin - 713 304. 12. Smt Gita Banerjee Sri Satya Gopal Banerjee, 75/1, Burnpur Road, P.O - Asansol, Dist - Burdwan, Pin - 713 304. 13. Smt Mita Mukhopadhya W/o, Lt. Debarata Mukhopadhya, Brahampur, Kolkata - 700 096. 14. Smt Kasturi Chatterjee W/o, Sri Saibal Chatterjee, Kalyanpur Housing, P.O - Asansol, Dist - Burdwan, Pin - 713 304. 15. Smt Bhaswati Ghatak W/o, Sri Chandan Ghatak, Kalyanpur Housing, P.O - Asansol, Dist - Burdwan, Pin - 713 304. 16. Smt Mosumi Dhar W/o, Sri Prabir Dhar, Kalyanpur housing, P.O - Asansol, Dist - Burdwan, Pin - 713 304. 17. Sri Soumen Mukhopadhya S/o, Lt. Haragobinda Mukhopadhya, Kalyanpur housing, P.O - Asansol, Dist - Burdwan, Pin - 713 304. 18. Smt. Ruchi Chatterjee D/o, Lt. Mahadebdas Chatterjee, 1, Thana Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan, Pin - 713 301. 19. Sri Sankardas Chatterjee S/o, Lt. Mahadebdas Chatterjee, 1, Thana Road, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan, Pin - 713 301. 20. Sri Brojendu Roy S/o, Narayan Chandra Roy, Asansol, Vill - Uper Para, near Sarathi Club, P.O - Asansol, P.S - Asansol (S), Dist - Burdwan, Pin - 713 301. ...........Respondent(s) BEFORE: HON'BLE MR. UTPAL KUMAR BHATTACHARYA PRESIDING MEMBER For the Appellant: None appears For the Respondent: None appears Dated : 18 Jan 2017 Final Order / Judgement HON'BLE MR. UTPAL KUMAR BHATTACHARYA, PRESIDING MEMBER None appears for the Appellant. The Appellant was directed to show cause as to why the Appeal shall not be dismissed for non-prosecution. Today the Appellant is absent on repeated calls. Under the circumstances, the Appeal is dismissed for non-prosecution. [HON'BLE MR. UTPAL KUMAR BHATTACHARYA] PRESIDING MEMBER