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[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(9)(h) in Bihar Factories Rules, 1950

(h)Where the wastes are to be discharged in a stream, the lowest rate of flow of the stream, in case it is a flowing stream, and size and capacity of the stream otherwise.