Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Kerala - Subsection

Section 124(3) in Kerala Goods and Services Tax Rules, 2017

(3)The Technical Member shall be paid a monthly salary of L 2,05,400 (fixed) and shall be entitled to draw allowances as are admissible to a Government of India officer holding Group 'A' post carrying the same pay:Provided that where a retired officer is selected as a Technical Member, he shall be paid a monthly salary of L 2,05,400 reduced by the amount of pension.