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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(xii)"Qualified Candidate" means the candidate who has appeared for the LPCET/LPCET-AC and has been assigned a rank in the common merit list and has eligibility as per criteria laid under Rule 3.