Section 2(1)(i) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)"farmers' organisation" wherever it occurs, shall mean and include,-

(i)Water Users' Association at the primary level consisting of all the waters users as constituted under Section 4;

(ii)Distributory Committee at the secondary level as constituted under Section 7; and

(iii)Project Committee at the project level, as constituted under Section 10;

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