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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(6) in Police Regulations, Calcutta, 1968

(6)Clearing traffic for the Fire Brigade in the Streets. - All traffic is to be diverted to the sides of the street on the approach of the Fire Brigade Engines leaving the centre of the road clear for the Fire Brigade. All traffic from side streets should be stopped until the Fire Brigade has passed.