Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Uttar Pradesh - Subsection Section 29(2)(b) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018 (b)all lands placed at the disposal of the Board shall revert to the State Government;