Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 62 in The West Bengal Government Premises (Regulation of Occupancy) Act, 1984 62. All residential premises comprised in the Low Income Group Housing Estate at Sankharipukur, P.S. Burdwan, Burdwan.
