Gujarat High Court
Abhesinhbhai Maganbhai Chaurdhary vs Director, Agricultural Marketing ... on 25 June, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/21489/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 21489 of 2017
==========================================================
ABHESINHBHAI MAGANBHAI CHAURDHARY
Versus
DIRECTOR, AGRICULTURAL MARKETING RURAL FINANCE
==========================================================
Appearance:
MR DILIP B RANA(691) for the PETITIONER(s) No. 1
GOVERNMENT PLEADER(1) for the RESPONDENT(s) No. 1,2
HL PATEL ADVOCATES(2034) for the RESPONDENT(s) No. 3
MR MAHARSHI V PATEL(6548) for the RESPONDENT(s) No. 3
==========================================================
CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 25/06/2018
ORAL ORDER
It is stated by learned Advocate Mr.Dilip Rana for the petitioner that as transpiring from the order passed by the Coordinate Bench on 09.01.2018 and by this Court on 15.02.2018, the matter was fully heard by the Coordinate Bench and was kept for orders.
In view of the above, the office may do the needful for placing the matter before the appropriate Bench.
(BELA M. TRIVEDI, J) TUVAR Page 1 of 1