Section 9(5)(e) in Disposal of Narcotic drugs, psychotropic substances, controlled substances and conveyances after their seizure, the officers who shall dispose them of and the manner of their disposal

[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

(e)seized conveyances shall be sold off by way of tender or auction as determined by the Drug Disposal Committee.

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