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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Advocates Social Security Fund Scheme Rules, 1989

(2)The State Bar Council shall pay the amount as required under Section 8 of the Act to the office by means of crossed demand draft drawn in favour of the Uttar Pradesh Advocates Welfare Fund Trustees Committee at Lucknow on the State Bank of India.