Section 2(1)(y) in The Aircraft (Security) Rules, 2011

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(y) in The Aircraft (Security) Rules, 2011

(y)"Security incident" in relation to Civil Aviation Security means an occurrence, which takes place either on the ground or in flight, which results -

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Union of India - Subsection

Section 2(1)(y) in The Aircraft (Security) Rules, 2011