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State of Madhya Bharat - Section

Section 1 in The Bhopal And Vindhya Pradesh (Courts), Act, 1950

1. Short title and extent.

(1)This Act may be called the Bhopal and Vindhya Pradesh (Courts) Act, 1950 .
(2)It extends to [The words" the States of" omitted, ibid] Bhopal and Vindhya Pradesh.