Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(1) in The Orissa Khadi and Village Industries Board Regulations, 1960

(1)Gratuity shall be granted in the following cases :
(i)Discharge on abolition of post;
(ii)Permanent incapacity due to bodily or mental infirmity;
(iii)Superannuation;
(iv)Voluntary retirement or compulsory retirement.