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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(b) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(b)In case of poor germination, the complaint should reach the concerned seed inspector within ten days after sowing, for susceptibility to pests and diseases against the claims of seed producers the complaint should reach immediately after noticing the incidence, in case of genetic impurity the complaint should reach within 15 days from the date of 50% flowering or at appropriate stage and in case of non-adaptability, the complaint should reach at appropriate stage of crop.