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[Cites 0, Cited by 2] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Insecticides Act, 1968

(2)The matters on which the Board may advise under sub-section (1) shall include matters relating to-
(a)the risk to human beings or animals involved in the use of insecticides and the safety measures necessary to prevent such risk;
(b)the manufacture, sale, storage, transport and distribution of insecticides with a view to ensure safety to human beings or animals.