Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Indian Stamp (Orissa Amendment) Act, 1962 3. Insertion of new Section 77-A, Act 2 of 1899. - After Section 77 of the principal Act the following new section shall be inserted, namely :
