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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(8)(e) in Himachal Pradesh Para-Veterinary Council Act, 2010

(e)whether any arrangement has been made or programme drawn to impart proper training to students likely to attend such Para-veterinary institution or course of study or training by persons having the recognized Para-veterinary qualifications;