Karnataka High Court
Ashwathanarayanappa Since Dead By Lrs vs Bangalore Development Authority on 9 August, 2010
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
1(b)(Iu) Ms. Vanttha A.,
Aged about 30 years,
D/o. Late Smt. Kanthamma &
Appaiah Redday,
R/a No.3, Sr1C.Muntswamappa Road,
Ramaswamy Palya, M.S.Nagarpet,
Bangaiore - 560 033.
1(b)(iv) Ms. Jaysudha A.,
Aged about 28 years,
D/o. Late Smt. Kanthbamma 8:-._
Appaiah Redday, ' '
R/a No.3, Sr: C.Muniswa'njag3pa
Ramaswamy Patya, M.;'S'.i¥£aga'rpet,
Bangalore ~-- 5'6-Q
1(c) Smt. Sayitha @_..Saroja'mAma, :1 ~ "
Aged at'9Ut45:,yeaF_S; b s
D/o. !{ate;:j,S-rt' As*hwathan_araya'rsa'g)pa,
W/_.o*.' Sr} "M.-.-\.--feI'15<_ .__.e.<.=.h PLed.dy,_ '
R/a._Ci')ICkabanaswad}',~' g
A rr3»anga,zore:;;7«..,5aeo Q33. *
1(d) '"*sri .Mar:jdr1a_t.h,'
aged -abo'ut 3.5 years,
y _ S/o."'~!aVte.Sri Ashwathanarayanappa.
.ff-Petitioners 1'(a')"and 1(d) are
R/a,3_78,!8, 5"' Cross,
,' Nears lax./_ar; Tailors,
.CraECi<.aba,,ri'aswadi,
Bar_1ga~!ios'e - 560 033.
Smt. dA;nkVamma,
.. Sjnce'"dead by L.Rs.
._A'2'(,a)'--Srnt. Siddamma,
; Aged about 60 years,
D/o. iate Smt. Ankamma,
Bhiieshivale Village,
Bidarahalli Hobli,
Hosakote Taluk,
Bangalore District.
2(b) Smt. Saraswathi,
Aged about 55 years,
E)/o. late Smt. Ankamma,
No.9, Chinnamma Garden, '
Subbayana Palya,
Banaswadi Main Road, .
Bangalore - 560 033.
2(c) Sr} Ramachandra,
aged about 52 ye'a.rs",~ _ 1 ,
S/o. late Smt. Anka'm_rr1a,r..,."I'»
No.104/1, 5?" Main, V
Kasthuri Naigar, l .4
e.channasaé}idra.. '
Banga,lo'r'e«._~"56;Q O4._;}_.__' ' »
2(a) Sri' m.»5j.a.a liidlixahy', M
Ai_.3ed_abou.i;:, 4.8"y.ea.rs,-..._ .
S/"0. late' S_mt.f' "A nekarnrria,
No.9,. Chinn'am'm'a,.G~aj'den,
Subbayanea Palya, Banaswadi Main Road,
_;Bangalore .,--__V'5'60 C33.
3,.,&5rnt.E""i$la§ja.mma,
Ageci-.abo'ut 5-5 years,
_ 'Q/o.'v'!ate_Srrfiugooru Venkatappa Reddy.
. S'mt.,._'G'oy\.«':"ramma,
Aged about 63 years,
., Vw/o.'=l-ate Sri K.l\£.Thayappa.
Shanthamma,
; Aged about 45 years,
9 D/o. late Sri K.N,Thayappa.
«(By (_3acht:'hin.a.m_.ath, Adv. )
6. Smt. Neeiamma,
Aged about 40 years,
D/o. fate Sri K.N.Thayappa.
7. Sri Srinivasa,
Aged about 38 years,
S/o. fate Sri K.N.Thayappa.
8. Smt. Hamsaveni,
Aged about_35 years, 7
D/o. fate Sri K.N.Thayappa.,.
Petitioners 3 to 8 are R/a. B'a'n,:as\Nadi,"' i
K.R.Puram Hobli, Ban__gaEore_E_aSt_Ta_I_uk.
y A :"r._:PETITIONERS
(By Sri G. Papi-Regddy,Avdv..j'_j. _ C i
Bangalorei'Deve!opfiia:,e~nt"Authority,u--
T.Chowd_aiah_ R1:-"a,d,, 4, _ *
Kumara "Park V\fest,["~, i i' ' _
Bangaiorev: S50'O.2Ci-,~[=
Represented «by its Cornrrrrissioner.
~ ' * '- :RESPONDENT
riT:ii,sr'»pei,ét'ivon is fiied under Articles 225 and 227 of
the..Const'i'tutEo,n.,o~f India praying to quash the order dated
20;1.'2010' péjss'ed by the Court of IX-Addi. City Civil Judge,
Bang-aiorgz- or}.i'iiA--V in O.S.No.7088/OS, vide Annexure -F.
Thispetition coming on for preliminary hearing this
'u..jd.aAy,it.h&e Court made the foifowing:
ORDER
Learned counsei for the petitioner seeks perrni§'i'o'n§j3,:j: ;. to -withdraw this petition and prosecopte the""sv-:--_:=it~..:i'i'~..: '- accordance with law.
The writ petition is dismissed»i§S'~Mthdi'awri». _ Sac*