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State of Karnataka - Section

Section 20 in Karnataka Secondary Education Examination Board Act, 1966

20. Salary and Allowances of the staff.

(1)The salary and allowances of the [Director] [Substituted by Act 1 of 1995 w.e.f. 1.6.1995.], the Secretary and the other officers and servants of the Board shall be met from the Consolidated Fund of the State.
(2)[ xxx] [Omitted by Act 18 of 1995 w.e.f. 3.6.1995.]