24. General Restricted Areas for Mining on Sand Ghats.
(1)No mining should be allowed up to 300 meters from a railway bridge or a road bridge.(2)No mining should be allowed up to 50 meters from any cremation ground/religious place.(3)No mining should be allowed within 5 meters from the water line of either side of river.(4)In addition to the above, the Collector may specify additional restricted areas for each mining lease in the mining plan itself.
