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[Cites 0, Cited by 0] [Section 564(1)] [Section 564] [Entire Act]

State of Uttar Pradesh - Subsection

Section 564(1)(g) in Uttar Pradesh Municipal Corporation Act, 1959

(g)defend any suit or other legal proceedings brought against the Corporation or against the Municipal Commissioner or a Corporation officer or servant in respect of anything done or omitted to be done by them, respectively, in their official capacity;