Bombay High Court
Mahanagar Telephone Nigam Limited vs Sterling Computers Limited on 25 April, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 613 OF 2024
In
COMMERCIAL SUMMARY SUITS 1 OF 1994
Mahanagar Telephone Nigam Limited ....PETITIONER
V/S
Sterling Computers Limited ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 25th April, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 02/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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