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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iii) in Indian Institutes of Management Rules, 2018

(iii)There shall be a Search-cum-Selection Committee comprising of five eminent persons chosen from amongst administrators, industrialists, educationists, scientists, technocrats and management specialists to be constituted by the Board by a majority decision of the members present and voting and the quorum for Search-cum-Selection Committee meeting shall be two third of the members of the Committee.